Allahabad High Court
Gauri Agarwal Thru Her Father Sri ... vs State Of U.P.Thru ... on 21 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 374 of 2015 Petitioner :- Gauri Agarwal Thru Her Father Sri Kunal Agarwal Respondent :- State Of U.P.Thru Prin.Secy.(Home) Govt.Of U.P.Lko.& Ors. Counsel for Petitioner :- Savita Jain Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Sri Mohd. Abbas Zaidi, Advocate filed vakalatnama on behflf of opposite party Nos.4 to 6 be taken on record.
Learned counsel for opposite party Nos.4 to 6 prays for and is granted 15 days time to file counter affidavit.
List on 18.01.2016.
Order Date :- 21.12.2015 Jitendra