Allahabad High Court
Narayan Prajapati @ Satya Narayan vs State Of U.P. on 18 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 3929 of 2014 Applicant :- Narayan Prajapati @ Satya Narayan Opposite Party :- State Of U.P. Counsel for Applicant :- Anjani Kumar Dvivedi,Ajay Pratap Singh,Ramakar Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 18.12.2015 A.