Allahabad High Court
Raj Kumar And Anr vs District Inspector Of Schools ... on 18 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7675 of 2005 Petitioner :- Raj Kumar And Anr Respondent :- District Inspector Of Schools Sultanpur & Anr Counsel for Petitioner :- Mahendra Singh Rathore,Aatraya Tripathi,Rajan Singh,Ramesh Pandey,Vinay Mishra Counsel for Respondent :- C S C Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Standing Counsel, put up on 23.12.2015.
Order Date :- 18.12.2015 MH/-