Allahabad High Court
Harsh Kumar Thru Father Shri Ravi ... vs Smt.Vimlesh And Ors. on 18 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 409 of 2015 Petitioner :- Harsh Kumar Thru Father Shri Ravi Kumar And Another Respondent :- Smt.Vimlesh And Ors. Counsel for Petitioner :- Samrendra N.Pandey,Himanshu Raghave Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A has accepted notice on behalf of the opposite parties no. 3 and 4.
Issue notice to the opposite parties no. 1 and 2 returnable at an early date.
List on 27.1.2016.
Order Date :- 18.12.2015 A.