Allahabad High Court
Babloo @ Karia vs The State Of U.P. on 18 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11412 of 2015 Applicant :- Babloo @ Karia Opposite Party :- The State Of U.P. Counsel for Applicant :- Dinesh Kumar Singh (D.K.S,Kanhaiya Lal Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 18.12.2015 A.