Allahabad High Court
Dheeraj @ Dheeraj Kashyap vs The State Of U.P. on 18 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11123 of 2015 Applicant :- Dheeraj @ Dheeraj Kashyap Opposite Party :- The State Of U.P. Counsel for Applicant :- Rakesh Singh Parihar,Ajai Kishore Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, put up in the first week of January, 2016 as fresh.
Order Date :- 18.12.2015 A.