Allahabad High Court
Rakesh Kumar Pandey And Another vs State Of U.P. Through Secy. Forest ... on 18 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 8558 of 2010 Petitioner :- Rakesh Kumar Pandey And Another Respondent :- State Of U.P. Through Secy. Forest Dept.Lucknow And Ors. Counsel for Petitioner :- Ram Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
List in the month of January, 2016 as prayed.
Order Date :- 18.12.2015 MH/-