Allahabad High Court
Khushi Ram [Objection Filed] vs State Of U.P.Through Its Secy. ... on 18 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7206 of 2003 Petitioner :- Khushi Ram [Objection Filed] Respondent :- State Of U.P.Through Its Secy. Deptt.Of Rural Devp. Civil Counsel for Petitioner :- Narendra Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of petitioner's Counsel, list this case in January, 2016 Order Date :- 18.12.2015 MH/-