Allahabad High Court
Ram Kumar @ Gulli vs State Of U.P. on 18 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2561 of 2014 Applicant :- Ram Kumar @ Gulli Opposite Party :- State Of U.P. Counsel for Applicant :- Firoz Ahmad Khan,Pankaj Verma Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 18.12.2015 A.