Allahabad High Court
Santosh Kumar Yadav vs State Of U.P. on 18 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8024 of 2014 Applicant :- Santosh Kumar Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Ravindra Kumar Dwivedi,Suresh Kumar Yadav Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted 15 days time to file rejoinder affidavit.
List thereafter.
Order Date :- 18.12.2015 A.