Allahabad High Court
Ajeet Verma @ Manjeet Verma vs State Of U.P. on 18 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8038 of 2014 Applicant :- Ajeet Verma @ Manjeet Verma Opposite Party :- State Of U.P. Counsel for Applicant :- Rakesh Kumar Tripathi,Narvind Kr. Singh,Prem Shankar Trivedi,Shubham Gupta Counsel for Opposite Party :- Govt.Advocate,Sudhaker Prakash Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after one week.
Order Date :- 18.12.2015 A.