Allahabad High Court
Smt.Mridula Pandey vs State Of U.P. Through Secy.Basic ... on 17 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5808 of 2010 Petitioner :- Smt.Mridula Pandey Respondent :- State Of U.P. Through Secy.Basic Edu.Govt.Of U.P.Lucknow Counsel for Petitioner :- Sanjay Misra,Ajay Kishore Pandey,Rajeev Narayan Pandey Counsel for Respondent :- C.S.C.,Ajai Pratap Singh,Ajay Kumar,D.P.S. Chauhan,Deepak Srivastava,Narendra Singh Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Narendra Singh, Counsel for the opposite party no.5 and 6, put up this matter tomorrow.
Order Date :- 17.12.2015 MH/-