Allahabad High Court
Indra Pal ( Second Bail ) vs The State on 17 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11347 of 2015 Applicant :- Indra Pal ( Second Bail ) Opposite Party :- The State Counsel for Applicant :- Arun Sinha,Vineesh Bhalla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
This is second bail application.
List with previous papers before the appropriate bench.
Order Date :- 17.12.2015 A.