Allahabad High Court
Sushil @ Sunil vs State Of U.P. on 17 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9801 of 2015 Applicant :- Sushil @ Sunil Opposite Party :- State Of U.P. Counsel for Applicant :- Sunil Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.
List on 13.1.2016.
Order Date :- 17.12.2015 A.