Allahabad High Court
Smt. Rameshwari Singh Thru ... vs State Of U.P.Thru Prin.Secy.Home ... on 17 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 406 of 2015 Petitioner :- Smt. Rameshwari Singh Thru (Husband) Sri Bansh Bahadur Singh Respondent :- State Of U.P.Thru Prin.Secy.Home Deptt.Lko.And Ors. Counsel for Petitioner :- Rahul Singh Rana Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Heard learned counsel for the petitioner and learned A.G.A. for the State and perused the record.
Learned A.G.A has accepted notice on behalf of the opposite party no.1.
Issue notice to the opposite parties no. 2 and 3 directing to them that they will produce the alleged detenue Smt. Rameshwari Singh before this Court on 25.1.2016.
List on 25.1.2016.
Order Date :- 17.12.2015 A.