Allahabad High Court
Golu @ Ashok (Second Bail) vs State Of U.P. on 17 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2788 of 2015 Applicant :- Golu @ Ashok (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- O.P. Tiwari Counsel for Opposite Party :- Govt.Advocate,Ritesh Chaudhary,Vinit Kumar Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in third week of January, 2016.
Order Date :- 17.12.2015 A.