Allahabad High Court
Arrush @ Pratham (Minor) Thru Her ... vs State Of U.P.Thru ... on 17 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 403 of 2015 Petitioner :- Arrush @ Pratham (Minor) Thru Her Guardian Smt.Ratna Singh Respondent :- State Of U.P.Thru Prin.Secy.Deptt.Of Home Lko.And Ors. Counsel for Petitioner :- Ajay Sharma,S.C.Verma Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A has accepted notice on behalf of the opposite parties no. 1 to 4.
Issue notice to the opposite party no.5 returnable at an early date.
Steps be taken within one week.
List after service of notice upon the opposite party no.5.
Order Date :- 17.12.2015 A.