Allahabad High Court
Dr. Arun Kumar Srivastava vs The State on 16 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9019 of 2015 Applicant :- Dr. Arun Kumar Srivastava Opposite Party :- The State Counsel for Applicant :- Arun Sinha,Riyaz Ahmad Counsel for Opposite Party :- Govt. Advocate,Sudhir Kumar,Sunil Kumar Singh Hon'ble Bachchoo Lal,J.
Supplementary affidavit has been filed on behalf of the applicant be taken on record.
On the request of the learned counsel for the applicant, list in the 2nd week of January, 2016.
In the meantime learned counsel for the complainant as well as learned A.G.A may seek instruction with regard to the supplementary affidavit.
Order Date :- 16.12.2015 A.