Allahabad High Court
Mithun Bhartiya vs State Of U.P. on 16 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9149 of 2015 Applicant :- Mithun Bhartiya Opposite Party :- State Of U.P. Counsel for Applicant :- Amar Nath Dubey Counsel for Opposite Party :- Govt. Advocate,Salik Ram Tiwari Hon'ble Bachchoo Lal,J.
Learned counsel for the complainant prays for and is granted further one week and no more time to file counter affidavit.
List thereafter.
It is made clear that no further time shall be granted for the purpose.
Order Date :- 16.12.2015 A.