Allahabad High Court
Shiv Kumar vs State Of U.P. on 16 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11302 of 2015 Applicant :- Shiv Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Lalji Prasad Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 16.12.2015 A.