Allahabad High Court
Gurudev vs State Of U.P. on 16 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11328 of 2015 Applicant :- Gurudev Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Awasthi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned A.G.A, put up on 12.1.2016 as fresh case.
In the meantime learned A.G.A may seek instruction.
Order Date :- 16.12.2015 A.