Gurudev vs State Of U.P.

Citation : 2015 Latest Caselaw 5494 ALL
Judgement Date : 16 December, 2015

Allahabad High Court
Gurudev vs State Of U.P. on 16 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11328 of 2015
 

 
Applicant :- Gurudev
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned A.G.A, put up on 12.1.2016 as fresh case.

In the meantime learned A.G.A may seek instruction.

Order Date :- 16.12.2015 A.