Allahabad High Court
Smt.Talat Ameer [Objection ... vs State Of U.P.Through Its ... on 15 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7780 of 2004 Petitioner :- Smt.Talat Ameer [Objection Filed] Respondent :- State Of U.P.Through Its Secy.,Minorities Welfare Deptt &Ors Counsel for Petitioner :- Syed Husain Counsel for Respondent :- C.S.C.,Farhan Alam Osmany,Mohd.Islam Khan Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Syed Husain,Advocate the case is adjourned.
List in the next week, if possible.
Order Date :- 15.12.2015 MH/-