Allahabad High Court
Jeevanshailly Household ... vs Putting Green Residential ... on 15 December, 2015
Bench: Bharati Sapru
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 72 of 2015 Applicant :- Jeevanshailly Household Management And Market Pvt.Ltd.& Anr Opposite Party :- Putting Green Residential Association Counsel for Applicant :- Vinet Kumar Singh,Vineet Kumar Singh Hon'ble Bharati Sapru,J.
In view of the office report dated 14.12.2015 of the service of notice, this Court directs that the applicant may publish notice of this petition in two newspapers having wide circulation in the city of Gautam Budh Nagar namely Aaj in Hindi and Hindustan Times in English. Steps may be taken within one month. List after one month.
Order Date :- 15.12.2015 rk