Allahabad High Court
Rinku vs The State Of U.P. on 15 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1380 of 2015 Applicant :- Rinku Opposite Party :- The State Of U.P. Counsel for Applicant :- Dhirendra Singh Panwar,Rajendra Kumar Verma,Vijay Kishor Mishra Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 15.12.2015 A.