Allahabad High Court
M/S International Recreation ... vs State Of U.P. And 4 Ors. on 15 December, 2015
Bench: Bharati Sapru
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 70593 of 2013 Petitioner :- M/S International Recreation Parks Pvt. Ltd. Respondent :- State Of U.P. And 4 Ors. Counsel for Petitioner :- Anurag Khanna Counsel for Respondent :- C.S.C. Hon'ble Bharati Sapru,J.
List on 6.1.2016 with connected matter. Interim order already granted is extended till then.
Order Date :- 15.12.2015 rk