Allahabad High Court
Naushad (Second Bail) vs State Of U.P. on 15 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6668 of 2015 Applicant :- Naushad (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Khaleeq Ahmad Khan Counsel for Opposite Party :- Govt.Advocate,Anoop Kumar Singh Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further three weeks' time to file counter affidavit.
List thereafter.
Order Date :- 15.12.2015 A.