Mangli vs State Of U.P. & Others

Citation : 2015 Latest Caselaw 5471 ALL
Judgement Date : 15 December, 2015

Allahabad High Court
Mangli vs State Of U.P. & Others on 15 December, 2015
Bench: Arun Tandon, Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 39173 of 2008
 

 
Petitioner :- Mangli
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Akhtar Ali
 
Counsel for Respondent :- C.S.C.,Mukhtar Alam,S.M.A.Kazmi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Learned counsel for the petitioner states that the petition has become infructuous.

The writ petition is dismissed as infructuous.

Order Date :- 15.12.2015 Ashish Pd.