Allahabad High Court
Maya Singh vs State Of U.P. Thru Secy. Labour & ... on 15 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2118 of 2007 Petitioner :- Maya Singh Respondent :- State Of U.P. Thru Secy. Labour & Anr. Counsel for Petitioner :-Subhash Vidyarthi Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
At the request made on behalf of Sri Subhash Vidyarthi, the case is adjourned.
List after winter holidays.
Order Date :- 15.12.2015 MH/-