Allahabad High Court
Arun Kumar vs State Of U.P. & Another on 15 December, 2015
Bench: Om Prakash-Vii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. WRIT PETITION No. - 4576 of 2009 Petitioner :- Arun Kumar Respondent :- State Of U.P. & Another Counsel for Petitioner :- Rohit Singh,Anil Kumar,Ashok Kumar Chaubey,Radha Kant Singh,Sufia Bano Counsel for Respondent :- Govt. Advocate Hon'ble Om Prakash-VII,J.
Supplementary affidavit filed today on behalf of the petitioner is taken on record.
List this matter on 29.1.2016.
Order Date :- 15.12.2015 Ishan