Allahabad High Court
Tota Ram vs State Of U.P. And Others on 15 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 39979 of 2008 Petitioner :- Tota Ram Respondent :- State Of U.P. And Others Counsel for Petitioner :- Raj Kumar,Ravi Shanker Tiwrai Counsel for Respondent :- C.S.C. Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
Heard learned counsel for the parties.
Counsel for the petitioner states that a substitution application has been filed in the office on 13.10.2014.
Office is directed to place it on record.
List in the month of January, 2016.
Order Date :- 15.12.2015 Ashish Pd.