Allahabad High Court
Kalamuddin @ Kalamu vs State Of U.P. on 15 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7992 of 2015 Applicant :- Kalamuddin @ Kalamu Opposite Party :- State Of U.P. Counsel for Applicant :- Rajbaksh Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.
List thereafter.
Order Date :- 15.12.2015 A.