Allahabad High Court
Km. Pooja Thru Her Mother Smt. ... vs State Of U.P.Thru Secy.Home ... on 15 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 310 of 2015 Petitioner :- Km. Pooja Thru Her Mother Smt. Rajni Respondent :- State Of U.P.Thru Secy.Home Deptt.Civil Sectt.Lko.& Ors. Counsel for Petitioner :- Rudra Pratap Pal Counsel for Respondent :- Govt.Advocate,Narendra Gupta Hon'ble Bachchoo Lal,J.
Supplementary affidavit has been filed on behalf of the applicant be taken on record.
Order Date :- 15.12.2015 A.