Allahabad High Court
Dharmendra Kumar vs State Of U.P. on 15 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7501 of 2015 Applicant :- Dharmendra Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Vinod Kumar Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after three weeks.
Order Date :- 15.12.2015 A.