Allahabad High Court
Mangal Prasd Gupta vs The Registrar Co Operative ... on 14 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 367 of 2003 Petitioner :- Mangal Prasd Gupta Respondent :- The Registrar Co Operative Societies And 3 Ors. Counsel for Petitioner :- K.P.Singh,S.P. Tiwari,Sunil Sharma Counsel for Respondent :- C.S.C.,Jitendra Kushwaha,R.S.Pandey Hon'ble Dr. Devendra Kumar Arora,J.
It is informed that parties have exchanged the pleadings and the case is ripe for hearing.
Accordingly, list this case on its turn for hearing peremptorily.
Order Date :- 14.12.2015 MH/-