Allahabad High Court
Asha Kumari W/O Hemant Kumar vs State Of U.P. Thru Secy. Local ... on 14 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2942 of 2009 Petitioner :- Asha Kumari W/O Hemant Kumar Respondent :- State Of U.P. Thru Secy. Local Bodies & Others Counsel for Petitioner :- Kapil Muni Dubey,Dhirendra Kumar Dubey Counsel for Respondent :- C.S.C.,R.D. Shahi Hon'ble Dr. Devendra Kumar Arora,J.
Issue notice both ways i.e. through registered post as well as by issuing dasti summons to the Counsel for the petitioner returnable at an early date.
List in the last week of January, 2016.
Order Date :- 14.12.2015 MH/-