Smt. Manju Devi vs State Of U.P. And Others

Citation : 2015 Latest Caselaw 5401 ALL
Judgement Date : 11 December, 2015

Allahabad High Court
Smt. Manju Devi vs State Of U.P. And Others on 11 December, 2015
Bench: Arun Tandon, Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 10898 of 2006
 

 
Petitioner :- Smt. Manju Devi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Brijesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The writ petition is listed under the heading of Infructuous Cases.

Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.

The writ petition is dismissed as infructuous.

Interim order, if any, stands discharged.

Order Date :- 11.12.2015 Ashish Pd.