Allahabad High Court
Smt. Khelana Thru Her Husband ... vs State Of U.P.Thru Secy.Home Civil ... on 11 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 396 of 2015 Petitioner :- Smt. Khelana Thru Her Husband Jadunath Respondent :- State Of U.P.Thru Secy.Home Civil Sectt.Lko.And Ors. Counsel for Petitioner :- Arjun Singh Somvanshi,Prem Prakash Singh Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned A.G.A. Put up on 6.1.2016 as fresh case.
In the meantime learned may seek instruction in this matter.
Order Date :- 11.12.2015 A.