Jai Narain Singh ( Third Bail ) vs State Of U.P.

Citation : 2015 Latest Caselaw 5395 ALL
Judgement Date : 11 December, 2015

Allahabad High Court
Jai Narain Singh ( Third Bail ) vs State Of U.P. on 11 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11195 of 2015
 

 
Applicant :- Jai Narain Singh ( Third Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Umesh Chandra Vishwakarma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is third bail application.

List with previous papers  before the appropriate bench.

Order Date :- 11.12.2015 A.