Allahabad High Court
Thakur Das vs State Of U.P. Thru Secy. And 2 ... on 11 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 6370 of 2015 Petitioner :- Thakur Das Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Rakesh Kumar Pandey Counsel for Respondent :- Govt.Advocate,Arvind Kumar Tiwari Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
The case is passed over for the day on the illness slip of Shri Rakesh Kumar Pandey, learned counsel for the petitioner.
List this matter in the next cause list.
Order Date :- 11.12.2015 RU