Allahabad High Court
Vinod Kumar vs State Of U.P. And Others on 11 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 11021 of 2006 Petitioner :- Vinod Kumar Respondent :- State Of U.P. And Others Counsel for Petitioner :- Shashi Kant Shukla Counsel for Respondent :- C.S.C.,Rajeev Sharma,Saheb Tiwari Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
The writ petition is listed under the heading of Infructuous Cases.
Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.
The writ petition is dismissed as infructuous.
Interim order, if any, stands discharged.
Order Date :- 11.12.2015 Ashish Pd.