Allahabad High Court
M/S Priya Enterprises 256, Shanti ... vs State Of U.P. & Others on 11 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 25425 of 2007 Petitioner :- M/S Priya Enterprises 256, Shanti Nagar Respondent :- State Of U.P. & Others Counsel for Petitioner :- Babu Lal Counsel for Respondent :- C.S.C.,A.K. Mehrotra Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
The writ petition is listed under the heading of Infructuous Cases.
Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.
The writ petition is dismissed as infructuous.
Interim order, if any, stands discharged.
Order Date :- 11.12.2015 Ashish Pd.