Allahabad High Court
Aziz Khan (Husband) vs State Of U.P. on 11 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10108 of 2015 Applicant :- Aziz Khan (Husband) Opposite Party :- State Of U.P. Counsel for Applicant :- Qazi Sabihur Rahman,Mohammad Alishah Faruqi,Rajesh Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted two week's time to file rejoinder affidavit.
List thereafter.
Order Date :- 11.12.2015 A.