Allahabad High Court
Ram Singh @ Kan Singh vs State Of U.P. on 11 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10196 of 2015 Applicant :- Ram Singh @ Kan Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Kaushal Kishore Tewari Counsel for Opposite Party :- Govt. Advocate,Jai Pal Singh Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant has filed rejoinder affidavit to the counter affidavit filed on behalf of the complainant be taken on record.
Learned A.G.A prays for and is granted further one week time to file counter affidavit.
List thereafter.
Order Date :- 11.12.2015 A.