Shiv Nandan Dwivedi vs State Of U.P. Thru. Secy., Home, ...

Citation : 2015 Latest Caselaw 5370 ALL
Judgement Date : 11 December, 2015

Allahabad High Court
Shiv Nandan Dwivedi vs State Of U.P. Thru. Secy., Home, ... on 11 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10202 of 2015
 

 
Applicant :- Shiv Nandan Dwivedi
 
Opposite Party :- State Of U.P. Thru. Secy., Home, Civil Sec., Lucknow, U.P.
 
Counsel for Applicant :- Santosh Kumar Misra,Surendra Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate,S.N.,Pandey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted three days time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 11.12.2015 A.