Allahabad High Court
Shiv Nandan Dwivedi vs State Of U.P. Thru. Secy., Home, ... on 11 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10202 of 2015 Applicant :- Shiv Nandan Dwivedi Opposite Party :- State Of U.P. Thru. Secy., Home, Civil Sec., Lucknow, U.P. Counsel for Applicant :- Santosh Kumar Misra,Surendra Pratap Singh Counsel for Opposite Party :- Govt. Advocate,S.N.,Pandey Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted three days time to file rejoinder affidavit.
List in the next cause list.
Order Date :- 11.12.2015 A.