Allahabad High Court
Bhola vs The State Of U.P. on 11 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10110 of 2015 Applicant :- Bhola Opposite Party :- The State Of U.P. Counsel for Applicant :- Ajey Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further two weeks' time to file counter affidavit.
List thereafter.
Order Date :- 11.12.2015 A.