Allahabad High Court
Mohammad Siraj vs State Of U.P. on 11 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10220 of 2015 Applicant :- Mohammad Siraj Opposite Party :- State Of U.P. Counsel for Applicant :- Rajendra Prashad Mishra Counsel for Opposite Party :- Govt. Advocate,Ajay Pratap Singh,S.C. Shukla Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further two weeks' time to file counter affidavit.
List thereafter.
Order Date :- 11.12.2015 A.