Allahabad High Court
Ram Pyarey And Ors. vs Ashok Kumar And Another on 10 December, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL DEFECTIVE No. - 131 of 2015 Appellant :- Ram Pyarey And Ors. Respondent :- Ashok Kumar And Another Counsel for Appellant :- Ram Bali Tiwari Hon'ble Mahendra Dayal,J.
No one appears on behalf of the parties in the revised list.
List in February, 2016.
Order Date :- 10.12.2015 Muk