Allahabad High Court
Anas vs State Of U.P. And 2 Ors on 10 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 11490 of 2015 Petitioner :- Anas Respondent :- State Of U.P. And 2 Ors Counsel for Petitioner :- J.H. Khan,Gulrez Khan,Sri W.H. Khan Counsel for Respondent :- Govt. Advocate,Avanish Mishra Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
Learned counsel for the petitioner submitted that the parties are making efforts for compromising the matter outside the court, therefore, they are require some time.
List this matter in week commencing 11.1.2016.
Order Date :- 10.12.2015 RU