Allahabad High Court
Ghan Shyam ( Third Bail ) vs State Of U.P. on 10 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9317 of 2015 Applicant :- Ghan Shyam ( Third Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Girdhari Lal Shukla Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 10.12.2015 A.