Allahabad High Court
Rakesh Yadav vs State Of U.P. on 10 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1105 of 2015 Applicant :- Rakesh Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Pawan Kumar Mishra,Narendra Gupta Counsel for Opposite Party :- Govt. Advocate,Satish Sharma Hon'ble Bachchoo Lal,J.
List with previous papers before the appropriate bench.
Order Date :- 10.12.2015 A.